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[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

State of Rajasthan - Subsection

Section 87(1)(c) in Rajasthan State Highways Act, 2014

(c)examine or seize any documents which in his opinion shall be useful for or relevant to, any proceedings in respect of the offence under this sub-section (1) and allow the person from whose custody such documents are seized to make copies thereof or take extracts therefrom in his presence.