Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 241(2)] [Section 241] [Entire Act] State of Tamilnadu - Subsection Section 241(2)(c) in Tamil Nadu Panchayats Act, 1994 (c)The permanent special invitees referred to in clause (b) shall be entitled to take part in the proceedings in the meetings of the Committee.