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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(b) in The M.P. Zila Panchayats (Budget Estimates) Rules, 1997

(b)"Financial Year" means the year commencing on the first day of April, and ending on 31st March of the succeeding calendar year;