Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 59 in Grama Panchayats Rules, 1968 59. Advances which are paid shall be written in red ink in the cash book, but such items shall not be added to the other items of expenditure and shall form no part of the total expenditure.
