Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Kerala - Section Section 30 in Cochin Christian Succession Act, 1097 30. Sections 31 to 34 subject to sections 26 to 29. - The rules of succession stated hereunder in sections 31 to 34 are subject to the provisions of sections 26 to 29.
