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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(1) in The M.P. Van Upaj other than Timber (Vyapar Viniyaman) Niyam, 1969

(1)To appoint Agent or agents for the unit or units for all or any specified forest produce under sub-section (1) of Section 4, the State Government shall publish in the "Madhya Pradesh Rajpatra" and in such other manner as it may think fit, a notice inviting applications for such appointment giving terms and conditions of agency.