Bombay High Court
Delphi World Money Limited (Formerly ... vs Union Of India And Anr on 8 July, 2024
Author: K.R. Shriram
Bench: K.R. Shriram
Board Sr.No.:-447
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1398 OF 2022
Delphi World Money Limited (formerly Known....PETITIONER
As Weizmann Forex Limited)
V/S
Union Of India And Anr ....RESPONDENT
Mr Sriram Sridharan for Petitioner. Mr J B Mishra a/w Ms Mamta Omle for Respondents CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN, JJ DATE : 8th July, 2024 P.C. :
S. O. to 22/07/2024 .
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