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State of Andhra Pradesh - Section

Section 5 in Andhra Pradesh Direct Recruitment For Posts of Teachers in Municipalities (Scheme of Selection) Rules

5. Notification and communication of vacancies.

- On receipt of the estimate of vacancies in the manner provided in rule 4 above, the Member-Convenor of the District Selection Committee shall notify the vacancies to the Employment Exchange of the concerned district. He shall also simultaneously communicate this information to the Director of School Education.