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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 7(1)(b) in Telecommunication (Broadcasting and Cable) Services (Eighth) (Addressable Systems) Tariff Order, 2017

(b)[ region-wise network capacity fee, per month, payable by a subscriber for more than 200 SD channels.] [Substituted by Regulation No. 1 of 2020, dated 1.1.2020.]