Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 32 in Tamil Nadu Dr. Ambedkar Law University Statutes 32. Ineligibility for membership of any Authority. - The Controller of Examinations shall not be eligible for nomination or election as a member of any of the University Authorities.
