Section 11 in Sree Sankaracharya University of Sanskrit Act, 1994
11. Authorities of the University.
- The following shall be the authorities of the University, namely:-(i)the Syndicate;(ii)the Academic Council;(iii)the Faculties;(iv)the Boards of Studies;(v)the Finance Committee; and(vi)such other bodies as may be specified by the Statutes to be authorities of the University.
