Kerala High Court
State Of Kerala vs State Of Kerala on 26 March, 2019
Bench: V.Chitambaresh, T.V.Anilkumar
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.CHITAMBARESH
&
THE HONOURABLE MR.JUSTICE T.V.ANILKUMAR
TUESDAY ,THE 26TH DAY OF MARCH 2019 / 5TH CHAITHRA, 1941
W.A.No. 907 of 2019
AGAINST THE JUDGMENT IN WP(C)NO.34615/2018 of HIGH COURT OF KERALA
APPELLANTS/RESPONDENTS 2 TO 4 IN W.P.C:
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
LOCAL SELF GOVERNMENT DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001
2 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
SCHEDULED CASTE AND SCHEDULED TRIBE DEVELOPMENT
DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM - 695 001
3 EXECUTIVE DIRECTOR,
KUDUMBASREE, STATE POVERTY ERADICATION MISSION,
LOCAL SELF GOVERNMENT DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
BY SPECIAL GOVERNMENT PLEADER SRI.K.V.PRAKASHAN
RESPONDENTS/PETITIONERS 1 TO 13, RESPONDENTS NO.1 AND 5 TO 9
IN WPC:
1 RANKI.R.,
D/O. RAMAN, S.T.COORDINATOR, PUTHUR GRAMA PANCHAYATH,
NRLM SPECIAL PROJECT, VAYLOOR, SHOLAYOOR P.O., AGALI,
ATTAPPADY, PALAKKAD DISTRICT - 678 581
2 SHYNI D.,
W/O.MOORTHY, S.T.COORDINATOR,
SHOLAYAR GRAMA PANCHAYATH, KOTTATHARA,
KOTTHATHARA P.O., AGALI, ATTAPPADY,
PALAKKAD DISTRICT - 678 581
3 LAKSHMI MANIKKAN,
KURUMBA COORDINATOR, KURUMBA PANCHAYATH SAMITHI,
SHOLAYAR GRAMA PANCHAYATH, KOTTATHARA,
KOTTATHARA P.O., AGALI, ATTAPPADY,
PALAKKAD DISTRICT - 678 581.
WA.No. 907 of 2019 : 2 :
4 V.S MURUGAN,
YOUTH COORDINATOR, NRLM SPECIAL PROJECT ATTAPPADY,
SHOLAYAR GRAMA PANCHAYATH, KOTTATHARA,
KOTTATHARA P.O., AGALI, ATTAPPADY,
PALAKKAD DISTRICT - 678 581
5 GANESH,
YOUTH COORDINATOR, NRLM SPECIAL PROJECT ATTAPPADY,
SHOLAYAR GRAMA PANCHAYATH, KOTTATHARA,
KOTTATHARA P.O., AGALI,ATTAPPADY,
PALAKKAD DISTRICT - 678 581
6 KALIAMMA,
COMMUNITY RESOURCE PERSON NALLASINKA,
NRLM SPECIAL PROJECT ATTAPPADY,
SHOLAYAR GRAMA PANCHAYATH, KOTTATHARA,
KOTTATHARA P.O., AGALI, ATTAPPADY,
PALAKKAD DISTRICT - 678 581
7 NANJAMMA,
ANIMATOR, MAVUKUDI, NRLM SPECIAL PROJECT ATTAPPADY,
SHOLAYAR GRAMA PANCHAYATH, KOTTATHARA,
KOTTATHARA P.O., AGALI, ATTAPPADY,
PALAKKAD DISTRICT - 678 581
8 KALIAMMA,
ANIMATOR, VECHAPPATHI OORU, NRLM SPECIAL PROJECT
ATTAPPADY, SHOLAYAR GRAMA PANCHAYATH, KOTTATHARA,
KOTTATHARA P.O., AGALI, ATTAPPADY,
PALAKKAD DISTRICT - 678 581
9 RADHA,
ANIMATOR (HEALTH) ANAKKATTI,
NRLM SPECIAL PROJECT ATTAPPADY,
SHOLAYAR GRAMA PANCHAYATH, KOTTATHARA,
KOTTATHARA P.O., AGALI, ATTAPPADY,
PALAKKAD DISTRICT - 678 581.
10 BINDU,
ANIMATOR, CHITTOOR, NRLM SPECIAL PROJECT ATTAPPADY,
SHOLAYAR GRAMA PANCHAYATH, KOTTATHARA,
KOTTATHARA P.O., AGALI, ATTAPPADY,
PALAKKAD DISTRICT - 678 581
11 SANTHAMANI,
HEALTH ANIMATOR, NALLASINKA, SHOLAYAR,
NRLM SPECIAL PROJECT ATTAPPADY,
SHOLAYAR GRAMA PANCHAYATH, KOTTATHARA,
KOTTATHARA P.O., AGALI, ATTAPPADY,
PALAKKAD DISTRICT - 678 581
WA.No. 907 of 2019 : 3 :
12 JYOTHIMANI G.D.,
ANIMATOR (HEALTH), GONCHIYOOR OORU, SHOLAYUR P.O.,
NRLM SPECIAL PROJECT ATTAPPADY,
SHOLAYAR GRAMA PANCHAYATH, KOTTATHARA,
KOTTATHARA P.O., AGALI, ATTAPPADY,
PALAKKAD DISTRICT - 678 581
13 PRIYA KUMARAN,
ANIMATOR, OMAPPDIYOOR,
NRLM SPECIAL PROJECT ATTAPPADY,
SHOLAYAR GRAMA PANCHAYATH, KOTTATHARA,
KOTTATHARA P.O., AGALI, ATTAPPADY,
PALAKKAD DISTRICT - 678 581
14 UNION OF INDIA,
REP BY ITS SECRETARY,
MINISTRY OF RURAL DEVELOPMENT DEPARTMENT,
GOVERNMENT OF INDIA, KAUTILYA MARG, CHANAKYAPURI,
NEW DELHI - 110 002.
15 P. SAITHALAVI,
KUDUMBASHREE DISTRICT MISSION COORDINATOR AND CHIEF
OPERATING OFFICER IN-CHARGE OF ATTAPPADY
COMPREHENSIVE TRIBAL DEVELOPMENT PROJECT,
KUNNATHUPARAMBU KUNNUTHURMEDU,
PALAKKAD - 678 013.
16 SINDHU P.,
PROGRAMME MANAGER AND ASSISTANT PROJECT OFFICER IN
CHARGE,
ATTAPPADY COMPREHENSIVE TRIBAL DEVELOPMENT PROJECT,
KUDUMBASREE MISSION, AGALI, ATTAPPADY,
PALAKKAD DISTRICT - 678 581.
17 BIBIND VASU,
FORMER PROGRAMME MANAGER OF ATTAPPADY COMPREHENSIVE
TRIBAL DEVELOPMENT PROJECT, PRESENTLY WORKING IN
STATE KUDUMBASHREE MISSION, 2ND FLOOR,
TRIDA REHABILITATION MEDICAL COLLEGE P.O.,
THIRUVANANTHAPURAM - 695 011.
18 NISHAD,
FORMEER IB/IC COORDINATOR OF ATTAPPADY
COMPREHENSIVE TRIBAL DEVELOPMENT PROJECT PRESENTLY
WORKING IN STATE KUDUMBASREE MISSION, 2ND FLOOR,
TRIDA REHABILITATION MEDICAL COLLEGE P.O.,
THIRUVANANTHAPURAM - 695 011.
19 DR. SEEMA BHASKARAN,
FORMER CHIEF OPERATING OFFICER OF THE ATTAPPADY
WA.No. 907 of 2019 : 4 :
COMPREHENSIVE TRIBAL DEVELOPMENT PROJECT, PRESENTLY
WORKING AS MISSION MANAGER NATIONAL RURAL
LIVELIHOOD MISSION, 7TH FLOOR, NDCC, II BUILDING,
JAISINGH MARG, NEW DELHI - 110 001.
OTHER PRESENT:
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 26.03.2019, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WA.No. 907 of 2019 : 5 :
JUDGMENT
Chitambaresh, J.
We do not think that we should entertain this Writ Appeal filed against an interim order in a Writ Petition pending. It is open to the appellants to move the learned Single Judge in the Writ Petition pending for modification or vacating the impugned order. The appellate court will loath to interfere when the issue is at large in the Writ Petition pending. This is especially so when there is a connected case pending consideration.
Writ Appeal dismissed.
Sd/-
V.CHITAMBARESH JUDGE Sd/-
T.V.ANILKUMAR JUDGE Bb [True copy] P.A to Judge