Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Madhya Pradesh - Subsection Section 31(1) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007 (1)The Institute shall carry out such directions as may be issued to it from lime to time by the State Government for the efficient administration of this Act.
