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Bombay High Court

Jk Surface Coatings Pvt. Ltd. And Anr vs Union Of India And Ors on 5 February, 2021

Author: Milind N. Jadhav

Bench: Ujjal Bhuyan, Milind N. Jadhav

                                                                                9_22.as.wpst.5940.20.doc

S.S.Kilaje


                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             CIVIL APPELLATE JURISDICTION

                                           WRIT PETITION (ST) NO. 5940 OF 2020

                    JK Surface Coatings Pvt. Ltd. and Anr.              .. Petitioners
                             Versus
                    Union of India and others                           .. Respondents
                                                    ...................
                     Mr. P. K. Shetty for the Petitioners.
                     Mr. Sham Walve a/w. Ms. Maya Mujumdar for the Respondents.
                                                    ...................

                                                     CORAM      : UJJAL BHUYAN &
                                                                  MILIND N. JADHAV, JJ.
                                                       DATE      : FEBRUARY 05, 2021.

                    P.C.:


Heard Mr. Shetty, learned counsel for the petitioners.

2. Issue notice.

3. Mr. Sham Walve, learned standing counsel, revenue waives notice on behalf of all the respondents.

4. Mr. Walve submits that he has already filed reply affidavit on behalf of all the respondents.

5. Learned counsel for the petitioners may go through the same and file rejoinder affidavit, if considered necessary.

6. Stand over to 11th March, 2021.




                    [ MILIND N. JADHAV, J. ]                              [ UJJAL BHUYAN, J. ]

               Digitally signed
               by Ravindra M.
    Ravindra   Amberkar
    M.         Date:
               2021.02.06
    Amberkar   12:29:42

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