Bombay High Court
Jk Surface Coatings Pvt. Ltd. And Anr vs Union Of India And Ors on 5 February, 2021
Author: Milind N. Jadhav
Bench: Ujjal Bhuyan, Milind N. Jadhav
9_22.as.wpst.5940.20.doc
S.S.Kilaje
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (ST) NO. 5940 OF 2020
JK Surface Coatings Pvt. Ltd. and Anr. .. Petitioners
Versus
Union of India and others .. Respondents
...................
Mr. P. K. Shetty for the Petitioners.
Mr. Sham Walve a/w. Ms. Maya Mujumdar for the Respondents.
...................
CORAM : UJJAL BHUYAN &
MILIND N. JADHAV, JJ.
DATE : FEBRUARY 05, 2021.
P.C.:
Heard Mr. Shetty, learned counsel for the petitioners.
2. Issue notice.
3. Mr. Sham Walve, learned standing counsel, revenue waives notice on behalf of all the respondents.
4. Mr. Walve submits that he has already filed reply affidavit on behalf of all the respondents.
5. Learned counsel for the petitioners may go through the same and file rejoinder affidavit, if considered necessary.
6. Stand over to 11th March, 2021.
[ MILIND N. JADHAV, J. ] [ UJJAL BHUYAN, J. ]
Digitally signed
by Ravindra M.
Ravindra Amberkar
M. Date:
2021.02.06
Amberkar 12:29:42
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