Supreme Court - Daily Orders
Noida vs Amar Singh (D) Thru Lrs. on 29 August, 2014
Author: A.K. Sikri
Bench: A.K. Sikri
ITEM NO.37 COURT NO.7 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
7292/2013
NOIDA Petitioner(s)
VERSUS
AMAR SINGH (D) THRU LRS. Respondent(s)
(Office report on default)
Date : 29/08/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
[IN CHAMBER]
For Petitioner(s) Mr. Raman Yadav,Adv.
Mr. Syed Mehdi Imam,Adv.
For Respondent(s)
Mr. Rameshwar Prasad Goyal,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Since proof of service is filed, let the matter be listed for hearing before the appropriate Bench.
(SUMAN WADHWA) (SUMAN JAIN)
AR-cum-PS COURT MASTER
Signature Not Verified
Digitally signed by
Suman Wadhwa
Date: 2014.09.02
17:34:19 IST
Reason: