Calcutta High Court
Miami (Oa/13/2020/Pt/Kol) vs Controller Of Patents on 18 April, 2023
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OCD-2
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
[COMMERCIAL DIVISION]
IPDPTA/70/2022
ANINDITA LAHIRI CONSTITUTED ATTORNEY OF UNIVERSITY OF
MIAMI (OA/13/2020/PT/KOL)
VS
CONTROLLER OF PATENTS
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 18th April, 2023
Appearance:
Ms. Mini Agarwal, Adv.
The Court:- The order dated 11th April, 2023 stands recalled.
It is submitted on behalf of the appellant that inadvertently though the
appellant had been represented on 11th April, 2023, the same was not recorded
in the order.
In view of the aforesaid, IPDPTA/70/2022 stands restored.
The appellant is directed to serve the respondents and file an Affidavit of
Service on the returnable date.
Let this matter appear in the Monthly List of June, 2023.
(RAVI KRISHAN KAPUR, J.) D.Ghosh