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Calcutta High Court

Miami (Oa/13/2020/Pt/Kol) vs Controller Of Patents on 18 April, 2023

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OCD-2

                          IN THE HIGH COURT AT CALCUTTA
                                   ORIGINAL SIDE
                               [COMMERCIAL DIVISION]


                                   IPDPTA/70/2022

           ANINDITA LAHIRI CONSTITUTED ATTORNEY OF UNIVERSITY OF
                         MIAMI (OA/13/2020/PT/KOL)
                                     VS
                           CONTROLLER OF PATENTS


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 18th April, 2023

                                                                              Appearance:

                                                                      Ms. Mini Agarwal, Adv.


          The Court:- The order dated 11th April, 2023 stands recalled.

          It is submitted on behalf of the appellant that inadvertently though the

appellant had been represented on 11th April, 2023, the same was not recorded

in the order.

          In view of the aforesaid, IPDPTA/70/2022 stands restored.

          The appellant is directed to serve the respondents and file an Affidavit of

Service on the returnable date.

Let this matter appear in the Monthly List of June, 2023.

(RAVI KRISHAN KAPUR, J.) D.Ghosh