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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(15) in Andhra Pradesh Education Act, 1982

(15)"District Educational Officer" means the officer appointed under sub-section (1) of Section 4 and includes a Joint Director, a Deputy Director or any other officer authorised by the Government to exercise the powers and perform the functions of a District Educational Officer ;