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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in The Sheekakai Grading and Marking Rules, 2008

(2)In addition to the grade designation mark, the following particulars shall be clearly and indelibly marked on each package, namely;
(a)Name of the commodity;
(b)Variety (optional);
(c)Grade designation;
(d)Name and address of the packer;
(e)Net weight/No. of unit;
(f)Storage condition if any (optional);
(g)Place of origin;
(h)Date of packing;*
(i)Best before date (wherever applicable);
(j)Lot/Batch number;
(k)Maximum retail price (inclusive of all taxes);
(l)Place of packing/manufacturing;
(m)Any other particulars as may be specified by the Agricultural Marketing Adviser.