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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(21) in The Rajasthan Laws (Extension) Act, 1957

(21)The Rajasthan Habitual Offenders Act, 1953 (Rajasthan Act 9 of 1953)Section 1. - For Sub-section (2), substitute the following:"(2) It extends to the whole of the State of Rajasthan."Section 2. - Omit Sub-section (2).Section 15. - Omit the whole.