Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 15] [Section 80] [Entire Act] State of Kerala - Subsection Section 80(1) in Kerala Cooperative Societies Act, 1969 (1)The Government shall classify the societies in the State according to their type and financial position.