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State Consumer Disputes Redressal Commission

Jatothu Mangamma Alias Mangi vs 1. Icici Prudential Life Insurance Co. ... on 12 November, 2022

                                      AT TELANGANA STATE
  BEFORE THE NATIONAL LOK ADALAT HELD
                                            HYDERABAD.
   CONSUMER DISPUTES REDRESSAL COMMISSION,



                               CC.NO.22 OF 20192
   IN THE COURT OF THE TELANGANA STATE CONSUMER DISPUTES
             REDRESSAL COMMISSION, HYDERABAD
Between:

Jatothu Mangamma & Mangi,
W/o.Late Bichya, Age: 35 years,
Occu: Household, R/o.Shankaram Thanda,
H/o.Bapunagar Village,
Channaraopet Mandal of Warangal District.
                                                              .Complainant
      And

1.

ICICI Prudential Life Insurance Co.Ltd., Rep. by its Manager, Mothilal Complex, Hanamkonda, Chowrastha, Hanamkonda.

2. 1CICI Prudential Life Insurance Co.Ltd., Rep. by its Manager, Unit No.1A & 2A Ratheja Tipco Plaza, Rani Sati Marg, Malad (East), Mumbai - 400097.

3. Jatothu Kasya, S/o.Pemya, Age: 81 years,

4. Jatothu Narasamma, W/o.Kasya, Age: 71 years,

5. Jatothu Harikrishna, S/o.Bichay, Age: 21 years,

6. Katotthu Bala Krishna, S/o.Bichya, Age: 18 years, All are R/o.Bapu Nagar, Shankaram Thanda, Chennaraopet Mandal of Warangal District. (Respondents 3 to 6 are impleaded as per IA.No.32/2022 dated 17.06.2022) ....Opposite Parties AWARD cOMPROMISE PETITION Whereas both parties to the appeal have agreed before the Lok Adalat for a compromise in the matter after negotiations, conciliation and discussion on the terms: mentioned below:

2
TERMS OF COMPROMISE The Complainant, Opposite Party No.1 to 6 present and filed terms of compromise. The same is read over and explained in Telugu to the parties and they admitted the contents of the award passed. The terms of compromise shall be made part and parcel of the award.
Signature of the Complainant(s) Signature of the Opposite Party(s) 1.0qoudA P Ju DUI KHAJA S 2 .W h i d d AssHan
3. Rov Tatotiutasjo) J-GosalVisht (FoTafeh Navtaua) A.
5. Taskshns 6. enoce, oEAvonenr oor142 Ca TAMPSo t ) OP 3 f 6 Signature of the Counsel Signature of the Counsel for the Appellant(s) for the Respondent(s Given under our hands and the seal of this Commission on this the 12th day of November, 2022 at Hyderabad.

MEMBERS OF THE BENCH

1. SMT. MEENA RAMANATHAN (NON-JUDICIAL) AVCuAa

2. SRI V. V. SESHU BABU, (JUDICIAL)

3. SMT. R.S.RAJESHREE (NON-JUDICIAL)