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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(iv) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test), Rules, 2005

(iv)The candidates possessing B.E./ B.Tech./M.B.B.S./Ag.B.Sc/BVSC/ BHMT/B. Pharmacy Degrees and such other professional and job oriented Degree like LLB are not eligible for admission into B.Ed. courses. Candidates possessing Master Degree without undergraduate study are also not eligible for admission.