Section 2(1)(C) in State Bank of India Employees Provident Fund Regulations, 2015

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Union of India - Subsection

Section 2(1)(C) in State Bank of India Employees Provident Fund Regulations, 2015

(C)in the case of the subordinate staff so covered by, or paid on the same basis as in, the Award of the National Tribunal, seventy five per cent. of the awarded basic pay:

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Union of India - Subsection

Section 2(1)(C) in State Bank of India Employees Provident Fund Regulations, 2015