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[Cites 0, Cited by 0] [Section 135] [Entire Act]

State of Punjab - Subsection

Section 135(4) in The Punjab Panchayati Raj Act, 1994

(4)The Standing Committees shall perform the functions referred to in sub- sections (1) to (3) to the extent, the powers are delegated to them by the Panchayat Samiti.