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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1)(t) in Kerala Real Estate (Regulation and Development) Act, 2015

(t)"engineer" means a person who possesses a bachelor's degree in Engineering or equivalent qualification from an institution recognized by the All India Council for Technical Education or registered as .an engineer under any law for the time being in force;