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[Cites 0, Cited by 14] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(a) in The National Green Tribunal Act, 2010

(a)an order or decision, made, on or after the commencement of the National Green Tribunal Act, 2010, by the appellate authority under section 28 of the Water (Prevention and Control of Pollution) Act, 1974;