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State of Uttar Pradesh - Section

Section 18 in U.P. Irrigation Department Civil Engineers (Subordinate) Service Rules, 1992

18. Appointment.

(1)Subject to the provisions of sub-rule (2), appointing authority shall make the appointment by taking the names of candidates in the order in which they stand in the lists prepared under Rule 15, 16 or 17, as the case may be.
(2)Where, in any year of recruitment, appointments are made both by direct recruitment and by promotion, a combined list shall be prepared in accordance with Rule 17.
(3)If more than one orders of appointment are issued in respect of any one selection, a combined order shall also be issued, mentioning the names of the persons in order of seniority as determined in the selection or, as the case may be, as it stood in the cadre from which they are promoted. If the appointments are made both by direct recruitment and by promotion, names shall be arranged in accordance with the cyclic order, referred to in Rule 17