Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(b) in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969 (b)be accompanied by a treasury receipt showing that appropriate fee in respect of the appeal as specified in Rule 8 has been paid.
