Section 105(1)(vii) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

[Cites 0, Cited by 0] [Section 105(1)] [Section 105] [Entire Act]

(vii)the Madhya Pradesh Housing Board Act, 1950 (No. 43 of 1950), shall stand repealed :

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