Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Nagaland - Subsection

Section 18(i) in Nagaland Excise Rules

(i)the name, complete description and quantity of each kind of liquor which is to be imported and whether the import is to be made in bottles; and