Bombay High Court
M/S. Patel Constuction Company vs Himanshu Dearkadas Ruparelia And Ors on 23 April, 2019
Author: K. K. Tated
Bench: K.K. Tated
37 caf1150-19.doc
FARAD CONTINUATION SHEET
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL APPLICATION NO.1150 OF 2019
IN
FIRST APPEAL NO.27 OF 2014
Office Notes, Office Court's or Judge's orders
Memoranda of
Coram,
Appearances,
court's orders or
directions and
Registrar's orders
Ms.Bharati K. Laskar for the applicants
Ms.Tanaya Goswami, A.G.P. for the respondent
no.4 Mr.Sachin Dhakephalkar for the respondent no.1 Ms.Archana K. Shirsekar for the respondent no.3 Mr.J.G.Reddy with Mr.Arvind Aswani for the respondent no.2 Mr.Gauraj Shah i/b M/s.Vima Dalal and Co. for the respondent no.6 CORAM : K. K. TATED, J DATE : APRIL 23, 2019 P.C.:
. Heard.
2 By this Civil Application, Applicant is
seeing early hearing of First Appeal No.27 of 2015.
3 Office report dated 16.4.2019 shows that Mohite 1/2 ::: Uploaded on - 25/04/2019 ::: Downloaded on - 25/04/2019 22:31:07 ::: 37 caf1150-19.doc matter is ready for final hearing. Private paper book is already filed by the parties. 4 Considering the submissions made by the learned counsel for the Applicant and the averments made in the Application, I am satisfied that the Applicant has made out a case for allowing the present Civil Application. Hence, the following order:
a) Hearing of First Appeal No.27 of 2017 is expedited.
b) Registry is directed to place First Appeal No.27 of 2014 for final hearing in weekly board as per its turn in list of expedited matters.
c) Civil application stands disposed of accordingly.
d) No order as to costs.
(K.K.TATED, J.)
Mohite 2/2
::: Uploaded on - 25/04/2019 ::: Downloaded on - 25/04/2019 22:31:07 :::