Section 34(5)(iv) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

[Cites 0, Cited by 0] [Section 34(5)] [Section 34] [Entire Act]

(iv)Where a plot abuts a road less than 6 metres the maximum coverage of the plot shall be restricted to 50% and maximum FAR shall be 1.0.

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