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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(f) in Bombay Khadi and Village Industries Act, 1960

(f)Village industry' means,- [Subs, by Gujarat 15 of 1990 w.e.f. 13-8-1990]
(i)any industry located in a rural area which produces any goods or renders any service with or without the use of power and in which