Supreme Court - Daily Orders
Nagendra Pati Tripathy vs Union Of India . on 16 December, 2016
Bench: J. Chelameswar, Prafulla C. Pant
ITEM NO.37 COURT NO.4 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 33706/2016
(Arising out of impugned final judgment and order dated 14/07/2016
in CWJC No. 19190/2015 passed by the High Court Of Patna)
NAGENDRA PATI TRIPATHY Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(with appln. (s) for permission to place addl. documents on record)
Date : 16/12/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. Pradeep Kumar Mittal, Adv.
Ms. Shwetima Dwivedi, Adv.
Mr. Kunwar Jai Singh, Adv.
Ms. Sangita, Adv.
Mr. Raj Kishor Choudhary,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with SLP(C) no. 21803/2014.
(DEEPAK MANSUKHANI) (RAJINDER KAUR) AR-cum-PS Court Master Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2016.12.17 10:44:58 IST Reason: