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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Haryana - Subsection

Section 77(3) in Haryana Panchayati Raj Election Rules, 1994

(3)The Deputy Commissioner [for any other officer authorised by him] [The words inserted by Haryana Gazette LSP III 4.2.1995.] shall inform the District Election Officer (Panchayat) of the result of election the same day.