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[Cites 0, Cited by 0] [Section 81] [Entire Act]

Union of India - Subsection

Section 81(b) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(b)if the cargo is a corrosive substance,-
(i)suitable personal protective equipment shall be made available to the dock workers engaged in the removal of damaged containers; and
(ii)suitable absorbent or neutralizing materials shall be used in cleaning the spillage.