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State of Himachal Pradesh - Section

Section 91 in Standing Order No. 2 Of The Financial Commissioner Himachal Pradesh

91. Vernacular copies of English order not Required.

- It is not necessary to file copies of orders in Vernacular (Hindi) as well as in English. Where English order is the original it will suffice to file a copy of the order in English, on duly stamped paper, without its counter-part in vernacular. (Hindi).