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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Chattisgarh - Subsection

Section 42(2) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(2)No expenditure shall be incurred by the university in excess of the limits for total recurring expenditure and total non-recurring expenditure for the year fixed by the Board of Management without the previous approval of the Board of Management.