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State of Uttar Pradesh - Section

Section 159 in U.P. Agricultural Tenants (Acquisition of Privileges) (Amendment) and Miscellaneous Provisions Act, 1950

159. (except suits in which plaintiffs arc tenants).

V.- Under the United Provinces Regulation of Agricultural Credit Act, 1940 (U.P. Act XIV of 1940)-Proceedings under section 24 except in so far as they relate to fixed rate tenants.