Delhi High Court - Orders
Ashok Kumar Aggarwal vs Asstt. Commissioner Of Income Tax ... on 27 October, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4707/2019
ASHOK KUMAR AGGARWAL ..... Petitioner
Through: Ms. Snigdha Sharma, Advocate.
versus
ASSTT. COMMISSIONER OF INCOME TAX CIRCLE-2, NEW
DELHI & ORS. ..... Respondents
Through: Mr. Ajit Sharma, standing counsel for
the Revenue with Mr. A. Renganath,
Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 27.10.2022 Arguing Counsel for the Petitioner is unavailable. Learned counsel for the Respondent prays for some time to obtain instructions.
List on 07th February, 2023.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J OCTOBER 27, 2022 msh Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:28.10.2022 17:37:17