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Delhi High Court - Orders

Ashok Kumar Aggarwal vs Asstt. Commissioner Of Income Tax ... on 27 October, 2022

Author: Manmohan

Bench: Manmohan, Manmeet Pritam Singh Arora

                              $~26
                              *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +      W.P.(C) 4707/2019
                                     ASHOK KUMAR AGGARWAL                                 ..... Petitioner
                                                        Through:     Ms. Snigdha Sharma, Advocate.

                                                        versus

                                     ASSTT. COMMISSIONER OF INCOME TAX CIRCLE-2, NEW
                                     DELHI & ORS.                            ..... Respondents
                                                  Through: Mr. Ajit Sharma, standing counsel for
                                                           the Revenue with Mr. A. Renganath,
                                                           Advocate.

                              CORAM:
                              HON'BLE MR. JUSTICE MANMOHAN
                              HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                        ORDER

% 27.10.2022 Arguing Counsel for the Petitioner is unavailable. Learned counsel for the Respondent prays for some time to obtain instructions.

List on 07th February, 2023.

MANMOHAN, J MANMEET PRITAM SINGH ARORA, J OCTOBER 27, 2022 msh Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:28.10.2022 17:37:17