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Delhi High Court - Orders

Arkay Energy (Rameswaram) Ltd vs Gail India Limited on 12 November, 2024

Author: Subramonium Prasad

Bench: Subramonium Prasad

                                    $~42 & 43
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P.(I) (COMM.) 278/2023 & I.A. 6481/2024
                                                ARKAY ENERGY (RAMESWARAM) LTD                                                      .....Petitioner
                                                                                      Through:

                                                                                      versus

                                                GAIL INDIA LIMITED                                                              .....Respondent
                                                              Through:                                         Mr. N L Ganapathi, Advocate

                                    +           O.M.P.(I) (COMM.) 279/2023
                                                ARKAY ENERGY (RAMESWARAM) PVT LTD .....Petitioner
                                                                                      Through:

                                                                                      versus

                                                GAIL INDIA LIMITED                                                              .....Respondent
                                                              Through:                                         Mr. N L Ganapathi, Advocate

                                                CORAM:
                                                HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                                                      ORDER

% 12.11.2024 Learned Counsel for the Respondent states that he is in some personal difficulty post-lunch. He, therefore, seeks an adjournment.

List on 03.04.2025.

SUBRAMONIUM PRASAD, J NOVEMBER 12, 2024 Rahul This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/11/2024 at 19:47:27