Delhi High Court - Orders
Arkay Energy (Rameswaram) Ltd vs Gail India Limited on 12 November, 2024
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~42 & 43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 278/2023 & I.A. 6481/2024
ARKAY ENERGY (RAMESWARAM) LTD .....Petitioner
Through:
versus
GAIL INDIA LIMITED .....Respondent
Through: Mr. N L Ganapathi, Advocate
+ O.M.P.(I) (COMM.) 279/2023
ARKAY ENERGY (RAMESWARAM) PVT LTD .....Petitioner
Through:
versus
GAIL INDIA LIMITED .....Respondent
Through: Mr. N L Ganapathi, Advocate
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 12.11.2024 Learned Counsel for the Respondent states that he is in some personal difficulty post-lunch. He, therefore, seeks an adjournment.
List on 03.04.2025.
SUBRAMONIUM PRASAD, J NOVEMBER 12, 2024 Rahul This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/11/2024 at 19:47:27