Bombay High Court
Minin Inas Kudel @ Kordis vs Mingel Anton Kudel And Others on 6 August, 2024
Board Sr.No.:-66
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
SECOND APPEAL NO. 718 OF 2018
Minin Inas Kudel @ Kordis ....APPELLANT
V/S
Mingel Anton Kudel And Others ....RESPONDENT
WITH CIVIL APPLICATION IN SA NO. 1621 OF 2018 In Second Appeal 718 OF 2018 Minin Inas Kudel @ Kordis ....APPLICANT V/S Mingel Anton Kudel And Others ....RESPONDENT Ms. Archana Joglekar i/b Mr. S. R. Page for Appellant.
CORAM : HON'BLE MS. JUSTICE GAURI GODSE J
DATE : 6th August, 2024
P.C. :
At the request of learned counsel for the Appellant , stand over to 18/10/2024 as a Last Chance. Under the caption for Urgent Admission. If any ad-interim / interim relief is operating till today, the same shall continue to operate till the next date. If ad-interim/ interim relief is granted not for a limited period, the same shall remain unaffected.
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