Ol Of Various Companies (In Liqn) vs Na on 11 January, 2021

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Gujarat High Court

Ol Of Various Companies (In Liqn) vs Na on 11 January, 2021

Bench: Biren Vaishnav

          C/OLR/95/2020                                      ORDER



          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

         R/OFFICIAL LIQUDATOR REPORT NO. 95 of 2020
==========================================================
             OL OF VARIOUS COMPANIES (IN LIQN)
                           Versus
                            NA
==========================================================
Appearance:
MR PATHIK M ACHARYA(3520) for the Applicant(s) No. 1
OFFICIAL LIQUIDATOR(16) for the Applicant(s) No. 1
for the Respondent(s) No. 1
==========================================================

 CORAM: HONOURABLE MR. JUSTICE BIREN VAISHNAV

                             Date : 11/01/2021

                              ORAL ORDER

1. Heard Mr. Pathik Acharya, Learned Counsel for the Applicant,

2. The Official Liquidator has filed present report with following prayers:-

a) "This Hon'ble Court may be pleased to permit the Official Liquidator to pay outstanding bills of Rs. 54,280/- to M/s. e-

Procurement Technologies Ltd. for Sr. No. 1 to 5 Companies mentioned in Table-A from their respective companies account where have funds are available.

b) This Hon'ble Court may be pleased to also permit the Official Liquidator to pay outstanding bills of Rs. 7080/- to M/s. e- Procurement Technologies Ltd. for Sr. No. 6 Company mentioned in above Table-A from common pool account subject to reimbursement of the same from the fund which would be realized from sale of assets of the company in liquidation

c).******"

3. Considering the facts as per the directions of the this Hon'ble Court Official Liquidator in many matters to conduct e-auction for assets and properties which are put in sale. Accordingly, the Official Page 1 of 3 Downloaded on : Mon Jan 11 23:47:19 IST 2021 C/OLR/95/2020 ORDER Liquidator conducted e-auction in compliance of the orders passed by the Hon'ble High Court of Gujarat from time to time in various matters of companies in liquidation and conducting the said auctions the Official Liquidator appointed one e-auction agency M/s. e-Procurement Technologies Ltd. (auction tiger). As per letter provided by M/s. e-Procurement Technologies Ltd. to the Official Liquidator they are charging per Company Rs. 10,000/- plus applicable GST (service tax) for conducting Successful e-auction and Rs. 6,000/- plus applicable GST (service tax) for Unsuccessful e-auction.

Sr. NAME OF COMPANY                           Order date
No.
 1 ESSEN COMPUTERS LTD.                    26-02-2019 passed in Official
                                           Liquidator's Report No. 26 of
                                           2019
 2   SHREE HARI RAJ PAPER                  22-11-2018 passed in Official
     MILLS LTD.                            Liquidator's Report No. 108 of
                                           2018
 3   NACHMO KNITEX LTD.                    26-12-2018 passed in Official
                                           Liquidator's Report No. 124 of
                                           2018
 4   APS STAR INDUSTRIES LTD               11-01-2019 & 24-01-2019 passed

in Official Liquidator's Report No. 150 of 2018 5 SHREE VALLABH GLASS 11-03-2019 & 28-03-2019 passed WORKS LTD. in Official Liquidator's Report No. 123 of 2018 6 MAHA LAXMI DIOMONDS 02-04-2019 passed in Official LTD. Liquidator's Report No. 45 of 2019

4. It is further indicates that official Liquidator has given work for e-auction to M/s e-Procurement Technologies Ltd. (auction tiger) for following companies after obtaining order of this Hon'ble Court.

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5. It was also pointed out that after conducting all e-auctions M/s.

e-Procurement Technologies Ltd. has submitted following bills and annexed with the Report at Annexure B colly.

Sr. DATE                  INVOICE NO.     AMOU                           NAME OF
No                                          NT                          COMPANY
                                           (RS.)
 1    19-06-2018          ETL/18-19-12684  7,080           ESSEN COMPUTERS
                                                                        LTD.
 2    17-10-2020          ETL/20-21/1245          11,800      SHREE HARI RAJ
                                                            PAPER MILLS LTD.
 3    02-03-2019          ETL/18-19/56212         11,800     NACHMO KNITEX
                                                                         LTD.
 4    29-01-2019          ETL/18-19-54219         11,800            APS STAR
                                                              INDUSTRIES LTD
 5    02-03-2019          ETL/19-20/04986         11,800     SHREE VALLABH
                                                           GLASS WORKS LTD.
 6    07-05-2019          ETL/19-20-05562          7,080         MAHA LAXMI
                                                               DIOMONDS LTD.
      TOTAL                            61,360

The report also indicates that Companies at Sr. No. 1 to 5 have funds in respective companies account whereas Company at Sr. No. 6 do not have any funds, as assets of said company is yet to be sold.

6. Considering the aforesaid, and considering the documents produced with the report is allowed in terms of Paragraph 8 (a) and 8(b).

7. With the aforesaid observation and direction, this report is disposed off.

(BIREN VAISHNAV, J) ANKIT SHAH Page 3 of 3 Downloaded on : Mon Jan 11 23:47:19 IST 2021

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