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Bombay High Court

Ms Sterlite Technologies Limited ... vs The Union Of India Through The Ministry ... on 4 February, 2026

Author: Vibha Kankanwadi

Bench: Vibha Kankanwadi

            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD

                  998 WRIT PETITION NO. 9257 OF 2025

                         SHAM DATTU IGAVE
                             VERSUS
              THE STATE OF MAHARASHTRA AND OTHERS
                                ...

                              CORAM :     SMT. VIBHA KANKANWADI &
                                          HITEN S. VENEGAVKAR, JJ.

                              DATE :      04th FEBRUARY, 2026


ORDER :

1 Due to paucity of time, following matters are adjourned to dates mentioned against them.

2 The interim relief / undertaking / statement, if any, in these matters shall continue till next date.

MATTERS DATE 998 WRIT PETITION NO. 9257 OF 2025 999 WRIT PETITION NO. 9291 OF 2025 WITH WRIT PETITION NO. 9685 OF 2025 WITH WRIT PETITION NO. 9574 OF 2025 1000 WRIT PETITION NO. 9299 OF 2025 1001 WRIT PETITION NO. 9300 OF 2025 12.06.2026 1002 WRIT PETITION NO. 9362 OF 2025 1003 WRIT PETITION NO. 9646 OF 2025 1004 WRIT PETITION NO. 9691 OF 2025 1005 WRIT PETITION NO. 9721 OF 2025 1006 WRIT PETITION NO. 9758 OF 2025 1007 WRIT PETITION NO. 9765 OF 2025 1008 WRIT PETITION NO. 9853 OF 2025 1009 WRIT PETITION NO. 10254 OF 2025 1010 WRIT PETITION NO. 10497 OF 2025 1011 WRIT PETITION NO. 10656 OF 2025 15.06.2026 1012 WRIT PETITION NO. 11011 OF 2025 1013 WRIT PETITION NO. 11061 OF 2025 2 998_WP_9257_2025+46 1014 WRIT PETITION NO. 11139 OF 2025 1015 WRIT PETITION NO. 11207 OF 2025 1016 WRIT PETITION NO. 11473 OF 2025 1017 WRIT PETITION NO. 11588 OF 2025 15.06.2026 1018 WRIT PETITION NO. 11594 OF 202515.06.2026 1019 WRIT PETITION NO. 11910 OF 2025 1020 WRIT PETITION NO. 11917 OF 2025 1021 WRIT PETITION NO. 11926 OF 2025 1022 WRIT PETITION NO. 11931 OF 2025 1023 WRIT PETITION NO. 11933 OF 2025 1024 WRIT PETITION NO. 11959 OF 2025 1025 WRIT PETITION NO. 12201 OF 2025 1026 WRIT PETITION NO. 12354 OF 2025 1027 WRIT PETITION NO. 12361 OF 2025 1028 WRIT PETITION NO. 12615 OF 2025 1029 WRIT PETITION NO. 12844 OF 2025 1030 WRIT PETITION NO. 12861 OF 2025 16.06.2026 1031 WRIT PETITION NO. 13444 OF 2025 1032 WRIT PETITION NO. 13453 OF 2025 1033 WRIT PETITION NO. 13557 OF 2025 1034 WRIT PETITION NO. 13730 OF 2025 1035 WRIT PETITION NO. 14394 OF 2025 1036 WRIT PETITION NO. 15681 OF 2025 1037 WRIT PETITION NO. 112 OF 2026 1038 PUBLIC INTEREST LITIGATION NO. 98 OF 2018 1046 WRIT PETITION NO. 4255 OF 2025 1047 WRIT PETITION NO. 13303 OF 2025 1048 CIVIL APPLICATION NO. 1421 OF 2026 IN WP/13322/2025 WITH WRIT PETITION NO. 13322 OF 2025 1049 CIVIL APPLICATION NO. 1424 OF 2026 IN WPST/13428/2025 1050 CIVIL APPLICATION NO. 1440 OF 2026 IN WP/12857/2025 17.06.2026 WITH WRIT PETITION NO. 12857 OF 2025 WITH CIVIL APPLICATION NO. 12768 OF 2025 IN WP/12857/2025 1051 CIVIL APPLICATION NO. 2564 OF 2025 IN WPST/3174/2024 1052 FAMILY COURT APPEAL NO. 8 OF 2019 WITH CIVIL APPLICATION NO. 1646 OF 2019 IN FCA/8/2019 ( HITEN S. VENEGAVKAR, J. ) ( SMT. VIBHA KANKANWADI, J. ) agd