Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 82] [Section 5(2)] [Section 5] [Entire Act] Union of India - Subsection Section 5(2)(c) in The Passports Act, 1967 (c)refuse to issue the passport or travel document or, as the case may be, refuse to make on the passport or travel document any endorsement.