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[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

State of Rajasthan - Subsection

Section 79(2)(d) in Rajasthan Forest Act, 1953

(d)to assist any Forest Officer or Police Officer demanding. his aid in preventing the commission in such forest of any forest offence, or when there is reason to believe that any such offence has been committed in such forest, in discovering and arresting the offender, shall be punishable with imprisonment for a term which may extend to one or with fine which may extend to two hundred rupees, or with both.