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[Cites 0, Cited by 43] [Entire Act]

Union of India - Section

Section 21 in The Prevention Of Cruelty To Animals Act, 1960

21. “Exhibit” and “train” defined.—

In this Chapter, “exhibit” means exhibit at any entertainment, to which the public are admitted through sale of tickets and “train” means train for the purpose of any such exhibition, and the expressions “exhibitor” and “trainer” have respectively the corresponding meanings.