Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Himachal Pradesh - Subsection

Section 13(1) in The Himachal Pradesh Educational Institutions (Prohibition of Ragging) Act, 2009

(1)The Himachal Pradesh Educational Institutions (Prohibitions of Ragging) Ordinance, 2009 is hereby repealed.