Jammu & Kashmir High Court
Rakesh Kumar Bhardwaj And Another vs Surinder Kumar And Others on 3 October, 2023
Author: Puneet Gupta
Bench: Puneet Gupta
Sr. No. 34
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
Case: MA No.170/2016
c/w
CONC No.189/2017
Rakesh Kumar Bhardwaj and another ..... Appellant(s)
Through :- None.
Vs
Surinder Kumar and others .....Respondent(s)
Through :- Mr. Rohit Verma, Advocate for R-2.
Mr. Vishnu Gupta, Advocate for R-3.
CORAM:
HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
03.10.2023 Awaiting appearance of learned counsel for the appellants, adjourned.
List on 19.10.2023.
(PUNEET GUPTA) JUDGE JAMMU 03.10.2023 Shammi