Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Rakesh Kumar Bhardwaj And Another vs Surinder Kumar And Others on 3 October, 2023

Author: Puneet Gupta

Bench: Puneet Gupta

                                                                      Sr. No. 34

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

Case: MA No.170/2016
     c/w
     CONC No.189/2017


Rakesh Kumar Bhardwaj and another                               ..... Appellant(s)


                     Through :- None.

                Vs

Surinder Kumar and others                                      .....Respondent(s)


                     Through :- Mr. Rohit Verma, Advocate for R-2.
                                Mr. Vishnu Gupta, Advocate for R-3.

          CORAM:
          HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
                                   ORDER

03.10.2023 Awaiting appearance of learned counsel for the appellants, adjourned.

List on 19.10.2023.

(PUNEET GUPTA) JUDGE JAMMU 03.10.2023 Shammi