Section 2 in The U.P. Up-Lokayuktas (Conditions Of Service) Rules, 2008
2. Definition. -
In these rules, unless the context otherwise requires :(a)"Appendix" means an Appendix appended to these rules;(b)"Government" means the Government of Uttar Pradesh;(c)"Headquarters" means Lucknow where the office of the Lokayukta is situated.
